V. R. KACHARE , I/C REGISTRAR (JUDICAL I),NATIONAL LOK ADALAT

34 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA v. NAMDEV NANASAHEB PASALKAR AND ANR. — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA v. BABAN BAPURAO PASALKAR — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA AND ORS. v. VITHABAI GANPAT ROUNDHAL AND ANR. — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA AND ORS. v. SMT. LEELABAI SADASHIV ROUNDHAL AND ANR. — Bombay High Court (2019-12-14)
• THE STATE OF MAHRASHTRA v. RAMBHAU SAVLARAM MORE — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA v. SHRI DASHRATH GANPAT PASALKAR — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA v. KONDIBA VITHAL KADAM (DECD.) BY LRS. — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA v. ABAJI VITHU BHOGAVALE — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA v. MAHIPATI GENU DONE (DECD) BY LRS. and ORS. — Bombay High Court (2019-12-14)
• THE STATE OF MAHARASHTRA v. BABURAO RAMBHAU MORE — Bombay High Court (2019-12-14)