V R K KRUPA SAGAR

1,790 recorded High Court judgment(s) · 2022–2025

Courts

Andhra Pradesh High Court

1790

ALLOWED NO COSTS	493
DISMISSED NO COSTS	398
WITHDRAWN	234
DISMISSED	161
DISPOSED OF NO COSTS	137
DISMISSED AS NON PROSECUTION	127
DISMISSED AS INFRUCTUOUS	98
DISMISSED AS ABATED	43

Parnasala Kasivisala v. Nanduri Padmavathmma — Andhra Pradesh High Court (2025-06-16)
Dr. Mikkilineni Venkateswara Rao v. Thummala Rambabu — Andhra Pradesh High Court (2025-06-15)
MOSES EPRAHIM FRANCIS v. THE CHIEF VIGILANCE OFFICER — Andhra Pradesh High Court (2025-05-08)
POLURI SAROJAMMA AND 3 OTHERS v. M. LAKSHMI RATHNAMMA AND 2 OTHERS — Andhra Pradesh High Court (2025-05-08)
THE NATIONAL INSURANCE COMPANY LIMITED, ANANTAPUR. v. KESHORAM PACHE @ KESHEVARAV SOMYA TIKAPACHE @ PACHEKESHARAM — Andhra Pradesh High Court (2025-05-08)
M.EPRAHIM FRANCIS HYD v. C.V.O, MANIPAL & 4 — Andhra Pradesh High Court (2025-05-08)
Nathani Ravindranath v. Smt.Javvadi Venkata Sesharatnam — Andhra Pradesh High Court (2025-05-08)
GADAMASTTY VENKATA HANUMANTHA RAO v. MASTER PRINTER BUILDING SOCIETY — Andhra Pradesh High Court (2025-05-08)
CHELYANAM KRISHNAVENIDHYARA SARMA [DIED] AND 2 OTHERS v. SH.JYOTHI MALHOTRA AND ANOTHER — Andhra Pradesh High Court (2025-05-08)
SHAIK BAJIVALI v. THE STATE OF AP — Andhra Pradesh High Court (2025-05-08)