V. PERIYA KARUPPIAH, R.BANUMATHI
43 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 43 |
Disposal nature
| DISMISSED | 26 |
| ALLOWED | 8 |
| PARTLY ALLOWED | 4 |
| DISPOSED OF | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED WITH MODIFICATION | 1 |
Recent judgments
- CHATRAPATHY SHANMUGHAM v. S.RANGARAJAN (DECEASED) — Madras High Court (2011-09-28)
- MRS.B.KALAISELVI v. THE NATIONAL SMALL INDUSTRIES — Madras High Court (2011-09-28)
- M/S SAI SRI SARASWATHY v. ARIYAKUDI KASI VISWANATHAN — Madras High Court (2011-09-21)
- HOTEL CHINNASS v. TAMILNADU KALVI KAPPU — Madras High Court (2011-08-09)
- INDIAN RENEWABLE ENERGY v. THE OFFICIAL LIQUIDATOR — Madras High Court (2011-08-09)
- C.G.HOLDINGS PRIVATE LTD v. RAMASAMY ATHAPPAN — Madras High Court (2011-08-05)
- N.GOVINDARAJAN v. N.LEELAVATHY — Madras High Court (2011-07-01)
- E.SANKARAN v. MRS KRISHNAVENI — Madras High Court (2011-07-01)
- M/S OMNI AGATE SYSTEMS PVT LTD v. SOUTHERN RAILWAY — Madras High Court (2011-07-01)
- LMJ INTERNATIONAL LIMITED v. KIM GOENG TAI — Madras High Court (2011-07-01)
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