LexV. PERIYA KARUPPIAH, M. JAICHANDREN
48 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 48 |
Disposal nature
| CLOSED | 29 |
| WITHDRAWN DISMISSED | 7 |
| DISMISSED AS WITHDRAWAL | 5 |
| ALLOWED | 4 |
| DISPOSED OF | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| ORDERED | 1 |
Recent judgments
- S.RAJESWARI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-11-12)
- KAMALA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-11-12)
- JOHN THARK v. THE INSPECTOR OF POLICE — Madras High Court (2011-11-12)
- MR.A.DHASAN v. SUPERINTENDENT OF POLICE — Madras High Court (2011-11-11)
- A.VELLATHAI v. THE SUB-INSPECTOR OF POLICE — Madras High Court (2011-11-11)
- PON.MATHIYARI v. SUPERINTENDENT OF POLICE — Madras High Court (2011-11-11)
- P. MURUGESAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-11-11)
- DHANALAKSHMI, v. THE SECRETARY TO THE GOVT — Madras High Court (2011-11-10)
- KARUPANNASAMY, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-11-08)
- CHARLES GNANADURAI, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-11-08)