LexV. PERIYA KARUPPIAH, M. CHOCKALINGAM
157 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 157 |
Disposal nature
| DISMISSED | 59 |
| DISPOSED OF | 45 |
| ALLOWED | 25 |
| MODIFIED | 15 |
| DISMISSED WITH MODIFICATION | 4 |
| PARTLY ALLOWED | 2 |
| SENTENCE SUSPENDED. | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- S.VASANTHI v. THE INSPECTOR OF POLICE — Madras High Court (2009-12-23)
- YERWADI KASIM @MOHAMMED KASIM v. THE STATE REP BY — Madras High Court (2009-12-23)
- P.DHANAPAL v. STATE BY — Madras High Court (2009-12-23)
- MUTHUSELVAM v. THE STATE REP BY ITS — Madras High Court (2009-12-23)
- INDHIRANI v. THE STATE OF TAMIL NADU — Madras High Court (2009-12-23)
- MURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2009-12-23)
- MUTHUPRAKASH @ PRAKASH v. THE INSPECTOR OF POLICE — Madras High Court (2009-12-22)
- ESAKIYAMMAL v. STATE REP BY — Madras High Court (2009-12-22)
- B.MUBEENA v. STATE REP BY — Madras High Court (2009-12-21)
- K.RAJAMOHAMMED v. STATE OF TAMILNADU — Madras High Court (2009-12-21)