LexV. PERIYA KARUPPIAH
2,513 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2513 |
Disposal nature
| ORDERED | 1071 |
| DISPOSED OF | 486 |
| DISMISSED | 257 |
| WITHDRAWN DISMISSED | 221 |
| GRANTED | 179 |
| BAIL GRANTED | 79 |
| CLOSED | 68 |
| ALLOWED | 52 |
Recent judgments
- PAN RESORTS LTD v. H.M. KARTHIKA THIRUMAL — Madras High Court (2012-10-01)
- C.JEAYARAJ v. SUPERINTENDENT OF POLICE — Madras High Court (2012-09-25)
- R.RAMPRADEEPA, v. THE INSPECTOR OF POLICE, — Madras High Court (2012-09-25)
- NAGARAJAN v. THE INSPECTOR OF POLICE, — Madras High Court (2012-09-25)
- L.MURUGESAN, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2012-09-25)
- P.MUTHIAH, v. THE COMMISSIONER OF POLICE, — Madras High Court (2012-09-25)
- J.YOGESWARAN, v. THE COMMISSIONER OF POLICE, — Madras High Court (2012-09-25)
- S.SUNDARALINGAM, v. THE DIRECT GENERAL OF POLICE, — Madras High Court (2012-09-25)
- MRS. CHITRA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2012-09-25)
- JOHN XAVIER v. SUPERINTENDENT OF POLICE — Madras High Court (2012-09-25)