LexV. PERIYA KARUPPIAH, D.MURUGESAN
53 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 53 |
Disposal nature
| DISMISSED | 24 |
| ALLOWED | 22 |
| PARTLY ALLOWED | 3 |
| DISPOSED OF | 3 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- M/S.SOUTH INDIA CORPORATION LT v. REGIONAL PROVIDENT FUND — Madras High Court (2008-12-04)
- M/S ORCHID CHEMICALS & v. M/S UNITED BIOTECH PVT LTD — Madras High Court (2008-11-25)
- THE DIRECTOR OF INDISTRIES & v. P.N.KUMAR — Madras High Court (2008-11-24)
- M/S.RAYALA CORPORATION PVT LTD v. THE COMMISSIONER OF INCOME TAX — Madras High Court (2008-11-19)
- M/S.HASBI TRADERS REP. BY v. M/S.THE CHIEF ENGINEER(DISTN.) — Madras High Court (2008-11-18)
- I.I.558 KUTHIRAICHANDAL PRY. v. A.ASOKAN, — Madras High Court (2008-11-12)
- D.PETER FRANCIS v. P.S.B.EDUCATIONAL TRUST — Madras High Court (2008-11-06)
- MADRAS METRO.WATER SUPPLY. v. THE STATE OF TN.,REP.BY ITS — Madras High Court (2008-10-31)
- THE TN.CONSUMER CO.OP. v. T.A.JAYALAKSHMI — Madras High Court (2008-10-21)
- SRIRAM CHITS TAMIL NADU (P) v. THE STATE OF TAMIL NADU REP. — Madras High Court (2008-10-21)