LexV. PARTHIBAN, P.D.AUDIKESAVALU
23 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISMISSED | 9 |
| DISPOSED OF | 8 |
| WITHDRAWN DISMISSED | 3 |
| PARTLY ALLOWED | 1 |
| CLOSED | 1 |
| ORDERED | 1 |
Recent judgments
- M/S.EMPEE DISTILLERIES LTD., v. M/S.GIMPEX PVT LTD., — Madras High Court (2018-06-04)
- MADHA DENTAL COLLEGE ANDF v. THE UNION OF INDIA — Madras High Court (2018-05-22)
- THE STATE OF TAMIL NADU v. Dr.P.Pravin — Madras High Court (2018-05-17)
- M.LAKSHMI AMMAL DIED v. The Chairman, — Madras High Court (2018-05-10)
- Mr.M.Senthil Kumar, v. State Bank of India, — Madras High Court (2018-05-10)
- C.Katturaja, v. The District Collector — Madras High Court (2018-05-10)
- M.Soundarajan v. The Chief Secretary — Madras High Court (2018-05-10)
- M/s.Anu Akshaya Traders, v. State Bank of India, — Madras High Court (2018-05-10)
- D.Marin Rosary, v. The State of Tamilnadu, — Madras High Court (2018-05-10)
- Palani Town Muslim Dharma v. The Principal Secretary to — Madras High Court (2018-05-10)