LexV. PARTHIBAN, HULUVADI G. RAMESH
236 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 236 |
Disposal nature
| DISPOSED OF | 127 |
| DISMISSED | 33 |
| CLOSED | 26 |
| ORDERED | 12 |
| WITHDRAWN DISMISSED | 8 |
| DELAY CONDONED | 8 |
| ALLOWED | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- K.JAYARAJ v. K.MONI — Madras High Court (2018-07-12)
- S. RADHAKRISHNAN v. MR. P. MURUGESAN — Madras High Court (2018-06-21)
- E.M. JUVERIYA v. MR. D. UDAYACHANDIRAN, IAS — Madras High Court (2018-06-07)
- A.DHANAPAL v. MANIVASAGAM, I.A.S., — Madras High Court (2018-04-26)
- MRS.M.GIRIJA v. MR.PRADEEP YADAV, I.A.S., — Madras High Court (2018-04-26)
- M.ARUMUGAM v. MR.K.RAMAMURTHY — Madras High Court (2018-04-26)
- THE SECRETARY TO GOVERNMENT v. S. SAMRAJ — Madras High Court (2018-04-26)
- S.SAKUNDALA v. S.SAROJA — Madras High Court (2018-04-26)
- G.RAJENDRAN v. MR.K.RAMAMURTHI — Madras High Court (2018-02-07)
- R.INDRAJITH v. DR.BALAJI — Madras High Court (2017-12-21)