LexV. PARTHIBAN
6,583 recorded High Court judgment(s) · 2016–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 6583 |
Disposal nature
| DISMISSED | 1540 |
| ALLOWED | 1230 |
| WITHDRAWN DISMISSED | 985 |
| DISPOSED OF | 971 |
| ORDERED | 597 |
| CLOSED | 492 |
| DISMISSED AS INFRUCTUOUS | 317 |
| DISMISSED FOR NON-PROSECUTION | 106 |
Recent judgments
- S.KANNI v. THE STATE REP. BY — Madras High Court (2024-02-28)
- N.Karunanidhi, Block Level v. The Union of India, — Madras High Court (2022-04-22)
- Mr.R.Ravi, S/o.S.Ramdoss, v. State of Tamil Nadu, — Madras High Court (2022-04-22)
- T.Sivakumar, v. The Correspondent, — Madras High Court (2022-04-22)
- The Management v. Thangadurai — Madras High Court (2022-04-22)
- Mrs.D.Chitra v. The Chairman — Madras High Court (2022-04-21)
- R.Latha, W/o. Late Ravi v. The Managing Director, — Madras High Court (2022-04-21)
- M.Ani v. The Government of Tamil Nadu — Madras High Court (2022-04-21)
- P.Nazeer Hussain, v. The Secretary to Government, — Madras High Court (2022-04-20)
- B.Chenni Veerappa v. District Educational Officer — Madras High Court (2022-04-20)