V.P.VAISH, . P.K. BHASIN

33 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• IRSHAD @ SADDAM @ GUDDAN v. STATE (GOVT OF NCT) OF DELHI — Delhi High Court (2018-01-24)
• MOOL CHAND v. STATE — Delhi High Court (2017-05-16)
• SUNESHWAR BAKSH v. STATE (GOVT. OF NCT) OF DELHI — Delhi High Court (2016-05-30)
• SHAMBHU SHAH v. STATE (GOVT. OF NCT) OF DELHI & ANR. — Delhi High Court (2015-10-07)
• NARENDER KUMKAR @ PAPPU v. STATE — Delhi High Court (2014-08-14)
• PAPPU SINGH @ RAJU v. STATE — Delhi High Court (2014-08-01)
• AAMIR ABBAS DEV v. STATE THROUGH NIA — Delhi High Court (2013-12-16)
• LADDAN v. STATE — Delhi High Court (2013-12-09)
• SHAUKAT v. STATE — Delhi High Court (2013-11-25)
• MEERA @ MILAN v. STATE — Delhi High Court (2013-11-25)