V.P. PATEL

678 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

678

27-WITHDRAWN @ ADM.STAGE	150
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	143
38-RULE ABSOLUTE/ALLOWED @ FH	132
40-WITHDRAWN @ FH	50
44-PARTLY ALLOWED @ FH	35
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	33
42-RULE DISCHARGED @ FH	20
46-ANY OTHER MODE @ FH	18

AAKAR CONSTRUCTION v. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. — Gujarat High Court (2020-05-29)
D M FINANCE (PARTNERSHIP FIRM)JAYESH D THAKKAR - MANAGER v. STATE OF GUJARAT — Gujarat High Court (2020-05-29)
AAKAR CONSTRUCTION v. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. — Gujarat High Court (2020-05-29)
REGIONAL DIRCTOR,ESIC v. BHAVNABEN D JOSHI WD/O DAHYABHAI S JOSHI — Gujarat High Court (2020-05-29)
HIMANSHU CHABILBHAI AGRAVAT v. STATE OF GUJARAT — Gujarat High Court (2020-05-15)
PRADIPSINH JAGDISHSINH RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2020-05-15)
PRAGNESHSINH @ BITTU S/O KARANSINH BIHOLA THROUGH BIHOLA VIKRAMSINH BABUJI v. STATE OF GUJARAT — Gujarat High Court (2020-05-15)
RAJMAHENDRASINH @ KANO GAMBHIRSINH ZALA THROUGH HARDIPSINH SUKHDEVSINH ZALA v. STATE OF GUJARAT — Gujarat High Court (2020-05-15)
BHARVAD RAGHUBHAI GANDABHAI v. STATE OF GUJARAT — Gujarat High Court (2020-05-14)
PRIYANKABEN D/O HARSHADBHAI MAGANBHAI HALPATI v. STATE OF GUJARAT — Gujarat High Court (2020-05-14)