V.P.MOHAN KUMAR

72 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• KSRTC.,KOLAR v. K.S.PRAKASH & ANR. — Karnataka High Court (1998-06-30)
• PANAJE CO-OP.AGRL.BANK LTD., v. K.THIMMAPPA NAIKA 7 ANR. — Karnataka High Court (1998-06-30)
• KSRTC. v. SAMOD & ORS. — Karnataka High Court (1998-06-30)
• GUDDANA GOUDA v. STATE & ORS — Karnataka High Court (1998-06-30)
• SMT.SHIVAWWA & ORS v. TAHSILDAR, DHARWAR DIST & ORS — Karnataka High Court (1998-06-30)
• SAHADEVAPPA v. K.S.R.T.C. B'LORE AND ORS. — Karnataka High Court (1998-06-30)
• WP/26968/1994 of C.S.SHIVAMURTHY Vs — Karnataka High Court (1998-06-30)
• GANAPATHY ACHAR AND ANR., v. STATE AND ANR., — Karnataka High Court (1998-06-18)
• WP/14535/1993 of Vs — Karnataka High Court (1998-06-18)
• BASAVANNEPPA v. THE ASST.COMMR, BIJAPUR & ORS — Karnataka High Court (1998-06-18)