LexV. NATH
4,336 recorded High Court judgment(s) · 1990–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 4336 |
Disposal nature
| DISMISSED | 2300 |
| ALLOWED | 676 |
| WITHDRAWN | 553 |
| DISPOSED | 289 |
| BAIL GRANTED | 212 |
| D.F.D. FOR NON APPEARANCE | 193 |
| CONVERTED | 70 |
| REJECTED | 39 |
Recent judgments
- JAGARNATH MISHRA and ORS v. LALA MISHRA and ORS — Patna High Court (2017-08-11)
- CHANDRA SHEKHAR SINGH and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2017-08-11)
- Pradip Kumar Khemka and Anr v. Kailash Kumar Jhunjhunwala — Patna High Court (2017-08-11)
- MD. NAZIR AHMAD and ORS. v. MANJOOR HUSSAIN and ORS — Patna High Court (2017-08-11)
- SHREE NARAYAN SINGH @ SRI NARA v. SURAJ NARAYAN PRASAD and ORS — Patna High Court (2017-08-08)
- Md. Basir Alam v. Bhagat Sah and Anr — Patna High Court (2017-08-04)
- Md. Basir Alam v. Bhagat Sah and Anr — Patna High Court (2017-08-04)
- Srimati Girija Devi and Ors v. Deodat Upadhya — Patna High Court (2017-08-02)
- RAM DEO RAI v. SONAI PANDIT and ORS — Patna High Court (2017-08-01)
- M/s R. K. Construction v. The State Of Bihar and Ors — Patna High Court (2017-08-01)