LexV. NARASINGH
33,535 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 33535 |
Disposal nature
| Disposed Off | 19557 |
| Allowed | 8957 |
| Withdrawn | 2965 |
| Rejected | 731 |
| Dismissed For Default/Non-Prosecution | 530 |
| Dismissed | 263 |
| Not Pressed | 200 |
| Infructuous | 103 |
Recent judgments
- MANORANJAN ROUT v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- GAVAR RITESH @ RETESH KUMAR @ G.R.RITESH KUMAR @ G.RITISH KUMAR v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BARSARANI SETHI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SRIKHETRA PRASAD DALEI @ SHIKHETRA PRASAD SAMANTASINGHAR @ DALAI @ JOHN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- ABHIMANYU DAS v. ITISHREE BOSE — Orissa High Court (2026-05-22)
- SUTI GANDA @ PURUSATTAM HARIJAN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- CHAMAN SWAIN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- FAKIRA M.PRADHAN v. MAHESWAR GHADEI — Orissa High Court (2026-05-22)
- DHADI MALLIK v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BASUMATI PATTNAYAK v. STATE OF ODISHA — Orissa High Court (2026-05-22)