V.N. SINHA,. JITENDRA MOHAN SHARMA

97 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• Shamshe Alam @ Md. Shamse Alam v. The State Of Bihar — Patna High Court (2015-11-04)
• Arun Kumar Singh v. The State Of Bihar Through C.b.i. — Patna High Court (2015-11-04)
• MD. MUZAHIR @ MOZAHID MIAN v. STATE OF BIHAR — Patna High Court (2015-09-29)
• MD. JAMAL and ORS v. STATE OF BIHAR — Patna High Court (2015-09-29)
• Sanjay Kumar v. The State Of Bihar — Patna High Court (2015-09-28)
• The State Of Bihar v. Sanjay Kumar — Patna High Court (2015-09-28)
• The State Of Bihar v. Hamid Ansari and Ors. — Patna High Court (2015-09-22)
• VAKIL RAM v. STATE OF BIHAR — Patna High Court (2015-09-22)
• JAGDISH PRASAD SINGH v. STATE OF BIHAR — Patna High Court (2015-09-21)
• DR. BINDESHWAR SINGH @ BINDESHWARI SINGH v. STATE OF BIHAR — Patna High Court (2015-09-21)