LexV.N. SINHA
3,759 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3759 |
Disposal nature
| DISPOSED | 2419 |
| BAIL GRANTED | 372 |
| DISMISSED | 310 |
| REJECTED | 248 |
| WITHDRAWN | 226 |
| D.F.D. FOR NON APPEARANCE | 97 |
| ALLOWED | 81 |
| (unspecified) | 5 |
Recent judgments
- Rit Lal Paswan and Ors. v. The State Of Bihar — Patna High Court (2015-11-10)
- Umesh Kumar v. Smt. Meena Devi — Patna High Court (2015-11-05)
- Lorik Ram v. The State Of Bihar — Patna High Court (2015-11-04)
- Ram Binay Sah v. The State Of Bihar — Patna High Court (2015-11-04)
- Amit Paswan v. The State Of Bihar — Patna High Court (2015-11-03)
- Ashok Yadav and Ors v. The State Of Bihar — Patna High Court (2015-11-03)
- Rajendra Choudhary and Ors v. The State Of Bihar — Patna High Court (2015-11-03)
- NANDLAL SAH @NAND LAL GUPTA v. The State Of Bihar — Patna High Court (2015-11-03)
- Saukhi Lal Mahto v. The State Of Bihar — Patna High Court (2015-11-03)
- Akhilesh Kumar Jha v. The State Of Bihar — Patna High Court (2015-11-03)