V.N. SINHA

21 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• SHASHI KUMAR RAI v. STATE OF BIHAR THRU.C.B.I. — Patna High Court (2014-07-24)
• MUKESH SINGH v. STATE OF BIHAR THEU.CBI — Patna High Court (2014-07-24)
• CAPTAN SUNIL SINGH v. STATE OF BIHAR THRU.CBI — Patna High Court (2014-07-24)
• SURAJ BHAN SINGH @ SURAJ SINGH @ SURJA v. STATE OF BIHAR THRU.CBI — Patna High Court (2014-07-24)
• LALLAN SINGH v. THE STATE OF BIHAR THRU. CBI. — Patna High Court (2014-07-24)
• JAGDISH YADAV and ORS v. STATE OF BIHAR — Patna High Court (2014-05-01)
• FAGUNI MANJHI @ FAGUNIA and ANR v. STATE OF BIHAR — Patna High Court (2014-01-17)
• BRIJ KISHORE SINGH and ANR v. STATE OF BIHAR — Patna High Court (2014-01-17)
• KAILU YADAV and ANR v. STATE OF BIHAR — Patna High Court (2013-12-16)
• KAPILDEO YADAV @ KAPIL YADAV and ORS v. THE STATE OF BIHAR — Patna High Court (2013-12-16)