V.N. SINHA,. AMARESH KUMAR LAL

79 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• Md. Shajad v. State Of Bihar and Anr — Patna High Court (2015-08-27)
• Hashim Ahmad Khan @ Hashim and Anr v. The State Of Bihar and Ors — Patna High Court (2014-10-21)
• Ranjit Kumar v. The State Of Bihar and Ors — Patna High Court (2014-10-21)
• Sidarth Shankar v. The State Of Bihar and Ors — Patna High Court (2014-10-21)
• Patanjali Rishi v. The State Of Bihar and Ors — Patna High Court (2014-09-25)
• Sudama Yadav and Ors v. The State Of Bihar — Patna High Court (2014-09-23)
• SAKALDEO CHOUDHARY v. STATE OF BIHAR — Patna High Court (2014-05-08)
• Mahavir Verma v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Main Secretariat, Patna and Ors. — Patna High Court (2014-02-03)
• MITHILESH MANJHI v. THE STATE OF BIHAR — Patna High Court (2014-02-03)
• Narendra Singh @ Narendra Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2014-02-03)