LexV.M.VELUMANI, V.SIVAGNANAM
49 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 49 |
Disposal nature
| ALLOWED | 20 |
| DISMISSED | 14 |
| PARTLY ALLOWED | 7 |
| WITHDRAWN DISMISSED | 4 |
| ORDERED | 3 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- SUDHA v. S. THANGAVEL — Madras High Court (2022-11-14)
- THE BRANCH MANAGER v. BALACHARUVAPPA — Madras High Court (2022-11-14)
- P.N.BALASUNDARAM v. G.VENKATESHBABU — Madras High Court (2022-10-11)
- T.R.PACHAMUTHU v. E.BABU, Deceased — Madras High Court (2022-10-11)
- SANTHAKUMARI v. THE NATIONAL INS. CO. LTD. — Madras High Court (2022-09-20)
- ANGATHAL v. MANGAYARKARASI — Madras High Court (2022-09-20)
- NATIONAL INSURANCE COMPANY LIMITED., v. K.PUSHPA — Madras High Court (2022-09-20)
- GANGA v. EXIM LOGISTICS (P) LIMITED — Madras High Court (2022-09-20)
- R.VELUSAMY(DIED) v. S.VIGNESWARAN — Madras High Court (2022-09-19)
- R.RAGHAV@KANNA v. R.ASWINI — Madras High Court (2022-09-19)