LexV.M.VELUMANI, V. RAMASUBRAMANIAN
310 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 310 |
Disposal nature
| DISMISSED | 154 |
| DISPOSED OF | 67 |
| WITHDRAWN DISMISSED | 38 |
| ALLOWED | 34 |
| CLOSED | 10 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ORDERED | 2 |
| ALLOWED TO WITHDRAWN | 1 |
Recent judgments
- K.K. RAMESH, v. THE GOVERNMENT OF INDIA, — Madras High Court (2014-07-04)
- G. MUTHUPANDI, v. THE GOVERNMENT OF INDIA, — Madras High Court (2014-07-04)
- A. VENKATASAMY v. THE DISTRICT COLLECTOR — Madras High Court (2014-07-04)
- ALL INDIA DEMOCRATIC WOMEN S v. THE STATE OF TAMIL NADU, — Madras High Court (2014-07-04)
- G. MANIVEL, v. STATE OF TAMIL NADU, — Madras High Court (2014-07-04)
- THE EXECUTIVE OFFICER, v. B.K. NARAYANAN KARTHI, — Madras High Court (2014-07-03)
- M.C.KUMARESAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2014-07-03)
- S.RAMASAMY, v. THE DISTRICT COLLECTOR, — Madras High Court (2014-07-03)
- BALAMURUGAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2014-07-03)
- THE DISTRICT ELEMENTARY v. SUNDARAMBAL MIDDLE SCHOOL — Madras High Court (2014-07-03)