LexV.M.VELUMANI, V. LAKSHMINARAYANAN
250 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 250 |
Disposal nature
| DISPOSED OF | 119 |
| ORDERED | 30 |
| DISMISSED | 26 |
| WITHDRAWN DISMISSED | 25 |
| ALLOWED | 24 |
| DISMISSED FOR NON-PROSECUTION | 11 |
| DISMISSED AS INFRUCTUOUS | 9 |
| CLOSED | 3 |
Recent judgments
- S.Manojkumar v. The Principal Secretary — Madras High Court (2023-04-28)
- P.S.Sivashanmugam v. The Principal secretary — Madras High Court (2023-04-28)
- S.Saravan Kumar v. The Chennai Metropolitan Development — Madras High Court (2023-04-28)
- S.Leelavathi v. The Revenue Divisional officer(Central), — Madras High Court (2023-04-28)
- Bakyaraj v. Kalpana — Madras High Court (2023-04-28)
- D.Arunagiri v. The Corporation — Madras High Court (2023-04-28)
- S.Kusalraj v. The Member secretary — Madras High Court (2023-04-28)
- K.Damodaran v. The Member Secretary — Madras High Court (2023-04-28)
- ARULMIGHU THIRUVATEESWARAR DEVASTHANAM v. THE STATE OF TAMIL NADU — Madras High Court (2023-04-28)
- ROYAL YANAM RECREATION SOCIETY, v. The Commissioner — Madras High Court (2023-04-28)