LexV.M.VELUMANI, T.V.THAMILSELVI
28 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 28 |
Disposal nature
| PARTLY ALLOWED | 12 |
| DISMISSED | 8 |
| ORDERED | 5 |
| DISPOSED OF | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- KULANDAIVELAN v. S.KALYANI — Madras High Court (2022-11-28)
- NITHYA v. KIRUBANANDAN — Madras High Court (2022-11-28)
- RELIANCE GENERAL INSURANCE CO. LTD., v. K.KALYANASUNDARAM, — Madras High Court (2022-09-23)
- L.MADHAVAN v. G. Geetha — Madras High Court (2022-09-23)
- NEW INDIA ASSURANCE COMPANY LTD. v. SUBASHINI — Madras High Court (2022-09-23)
- S.AYYAPPAN v. ARJUNAN — Madras High Court (2022-09-23)
- S.ELAMATHI, v. PALEESWARAN, — Madras High Court (2022-09-23)
- VIJAYA v. V.MANIKANDAN — Madras High Court (2022-09-23)
- NATIONAL INSURANCE COMPANY LIMITED v. A. SELVI, — Madras High Court (2022-09-23)
- RELIANCE GENERAL INSURANCE COMPANY LIMITED v. B.SHYLAJA — Madras High Court (2022-09-23)