V.M.VELUMANI, SUNDER MOHAN

236 recorded High Court judgment(s) · 2022–2023

Courts

Madras High Court

236

ORDERED	82
PARTLY ALLOWED	50
DISMISSED	47
WITHDRAWN DISMISSED	14
DISPOSED OF	11
ALLOWED	11
DISPOSED OF IN MEMO OF COMPROMISE	9
DISMISSED AS INFRUCTUOUS	3

N.VENKATAPATHY v. S.P.MUNUSAMY — Madras High Court (2023-03-14)
N.Ambika v. K.Balachander — Madras High Court (2023-03-14)
[email protected] v. M.RAMKUMAR MURUGAPPAN — Madras High Court (2023-01-25)
M.K.VIJAYAKUMAR v. V.DEEPALAKSHMI — Madras High Court (2023-01-25)
V.ELANJCHEZHIAN v. G.MEKA — Madras High Court (2023-01-25)
SWARNALATHA @ LATHA v. V.M.GOPALAKRISHNAN — Madras High Court (2022-12-22)
KATHIJA BEEVI @ SELLACHI v. AHMED SHAH @ PICHAIYAPPA — Madras High Court (2022-12-22)
G.P. RAJKUMAR v. SUNANTHINI — Madras High Court (2022-12-01)
S. Vignesh v. V. Aarthi — Madras High Court (2022-12-01)
J.Manikandan v. N.Aparna — Madras High Court (2022-12-01)