V.M.VELUMANI, S. SOUNTHAR
329 recorded High Court judgment(s) · 2022–2023
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| Madras High Court | 329 |
Disposal nature
| PARTLY ALLOWED | 83 |
| DISMISSED | 65 |
| ORDERED | 61 |
| WITHDRAWN DISMISSED | 33 |
| ALLOWED | 32 |
| DISPOSED OF | 25 |
| DISMISSED FOR DEFAULT | 14 |
| DISMISSED AS INFRUCTUOUS | 12 |
Recent judgments
- R. SELVAKUMARI v. R. RAJKUMAR — Madras High Court (2023-04-11)
- KARUPPUSAMY v. A.MALLIKA — Madras High Court (2023-01-20)
- KRISHNASAMY GOUNDER (DIED) v. ESWARI — Madras High Court (2023-01-04)
- ARAVINDAN v. USHA — Madras High Court (2022-12-09)
- M/S NATIONAL INSURANCE CO LTD v. MR.PRASHANT TIKMANI — Madras High Court (2022-11-11)
- KARTHIK NAGARAJ v. RASIKA BALACHANDAR — Madras High Court (2022-10-31)
- SHANTHI v. K.SENTHIL KUMAR — Madras High Court (2022-10-31)
- M/S. NARUS ROLLER FLOUR MILLS v. M/S. NARASUS COFFEE COMPANY — Madras High Court (2022-10-31)
- P.RUDHRA v. MALALEENA — Madras High Court (2022-10-18)
- M.DINESH CHAND CHORDIA v. M.SELVARAJ(DIED) — Madras High Court (2022-10-18)
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