V.M.VELUMANI, R. SUDHAKAR

1,122 recorded High Court judgment(s) · 2014–2015

Courts

Madras High Court

1122

DISPOSED OF	632
DISMISSED	289
CLOSED	114
DISMISSED AS INFRUCTUOUS	27
WITHDRAWN DISMISSED	25
DISMISSED FOR NON-PROSECUTION	13
ALLOWED	9
DISMISSED AS WITHDRAWAL	8

V.SELVARAJ, S/O.VAIYAPURI v. THE SECRETARY TO GOVT., — Madras High Court (2015-10-30)
IYYAPAZHAM, v. THE DISTRICT COLLECTOR — Madras High Court (2015-10-30)
KARUPPAIAH v. THE DISTRICT COLLECTOR, — Madras High Court (2015-10-30)
JUSTIN SAMRAJ, v. THE MANAGING DIRECTOR, — Madras High Court (2015-10-30)
R.AMIRTHALINGAM v. THE DISTRICT COLLECTOR — Madras High Court (2015-10-30)
E. MURUGAKUMAR v. THE PRESIDING OFFICER — Madras High Court (2015-10-30)
R. JEYARAJ, v. THE DISTRICT COLLECTOR — Madras High Court (2015-10-30)
N. MAHENDRAN v. THE DISTRICT COLLECTOR — Madras High Court (2015-10-30)
K. MANI v. THE CHIEF SECRETARY, — Madras High Court (2015-10-30)
R.JEBERSON, S/O.RAJAMANI v. THE DISTRICT COLLECTOR — Madras High Court (2015-10-30)