LexV.M.VELUMANI, A. SELVAM
50 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 50 |
Disposal nature
| ALLOWED | 37 |
| DISMISSED | 6 |
| DISPOSED OF | 4 |
| WITHDRAWN DISMISSED | 3 |
Recent judgments
- SELVAM v. THE PRINCIPAL SECRETARY TO — Madras High Court (2015-04-20)
- VIJAYAN, S/O.BALU ALIAS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- THANGAPANDI THEVAR v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- AUGUSTINE EBEN INABARAJ @ v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- NATARAJAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- RAJENDRAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-04-20)
- R.RIBHAIDEEN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- B.VINNARASI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- SUBRAMANIAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)
- E.JANSI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-20)