LexV.M.VELUMANI
18,519 recorded High Court judgment(s) · 2009–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 18519 |
Disposal nature
| DISMISSED | 4290 |
| ORDERED | 3245 |
| GRANTED | 2273 |
| DISPOSED OF | 2173 |
| ALLOWED | 1696 |
| PARTLY ALLOWED | 1418 |
| WITHDRAWN DISMISSED | 954 |
| RELAXED | 739 |
Recent judgments
- KADHIRVEL(DIED) v. KANDASAMY(DIED) — Madras High Court (2023-01-20)
- B.Arumugam v. P.Murugesh and 3 others — Madras High Court (2023-01-20)
- C.VIVEKANANDAN, v. M.DHANAKUMAR, — Madras High Court (2022-12-09)
- COROMANDAL BEACH PROPERTIES PRIVATE LIMITED v. D. SELVI — Madras High Court (2022-11-24)
- B.Deva v. Vinith IAS — Madras High Court (2022-10-20)
- V. Ganesan v. S. Karmegam IAS — Madras High Court (2022-10-20)
- P.Ravi Kumar v. Thiru.Hans Raj Verma IAS — Madras High Court (2022-10-20)
- K.Padmavathi v. P.Natarajan — Madras High Court (2022-09-23)
- Syed Badru Zaman v. Mr. A.B. Rafiulla — Madras High Court (2022-09-23)
- State Lorry Owners Federation - TamilNadu v. L.Nirmal Raj IAS — Madras High Court (2022-09-23)