V.M. VELUMANI

44 recorded High Court judgment(s) · 2014–2024

Courts

Calcutta High Court

DISMISSED FOR DEFAULT	31
DISMISSED FOR NON PROSECUTION	7
DISMISSED AS INFRUCTUOUS	3
DISPOSED	2
TRANSFERRED	1

FAJLUL HAQUE v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-04-04)
NIRANJAN BISWAS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-04-04)
SUBHAS CHANDRA SINGHA & ORS v. MISSION DIRECTOR PASCHIMBANGA RAJYA SISHU SIKSHA MISSION&ORS — Calcutta High Court (2024-04-04)
NITAI CHANDRA DE v. STATE & ORS — Calcutta High Court (2024-04-04)
SUBODH KUMAR ROY v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-04-04)
SUJOY SENGUPTA & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-04-04)
BIPLABI KAIBARTA & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-04-04)
MANATOSH MAITY & ORS v. STATE & ORS — Calcutta High Court (2024-04-04)
SWAPAN KUMAR PANDA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-04-04)
SEFALI RANI SAMANTA v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2024-04-04)