LexV.M. KANADE, V.G. PALSHIKAR
572 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 572 |
Disposal nature
| Disposed Off | 206 |
| Allowed | 96 |
| Allowed To be withdrawn | 76 |
| Dismissed | 60 |
| Rejected | 51 |
| Dissmiss For Default/Non-Prosecution | 35 |
| Dismissed for non-complying conditional Order | 10 |
| OTHERS DISPOSED OFF | 10 |
Recent judgments
- THE DIRECTOR OF ACCOUNTS AND TREASURY AND ORS. v. PRAKASH K.KAMBLE — Bombay High Court (2006-12-11)
- THE DIRECTOR OF ACCOUNTS AND TREASURY AND ORS. v. PRAKASH K.KAMBLE — Bombay High Court (2006-12-11)
- MANMAD MUNICIPAL COUNCIL and ANR. v. MAHARASHTRA STATE ELECTIRICITY BOARD and ORS. — Bombay High Court (2006-12-11)
- VILAS DINKAR @ DEVRAO BHAT v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-12-11)
- VILAS DINKAR @ DEVRAO BHAT v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-12-11)
- BHARAT HIMMATLAL VADIA v. THE SUPERINTENDENT ENGINEER AND ZONAL PRESIDENT — Bombay High Court (2006-10-05)
- ARUDKAR DHANANJAY GOPALRAO AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-10-04)
- LIYAKANT ISMAIL KAZI v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2006-08-14)
- LIYAKANT ISMAIL KAZI v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2006-08-14)
- RAJESH MARUTI PAWAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-08-10)