V. M. KANADE,U. V. BAKRE

243 recorded High Court judgment(s) · 2013–2013

Courts

Bombay High Court

243

Disposed of	106
Allowed	52
Dismissed	38
Withdrawn	28
Infructuos	5
Partly allowed	4
Rule made absolute	3
Dismissed for non prosecution	2

SALITHO ORES PVT. LTD. AND 2 ORS. v. THE CAPTAIN OF PORTS AND 3 ORS. — Bombay High Court (2013-05-08)
SALITHO ORES PVT. LTD. AND 2 ORS. v. THE CAPTAIN OF PORTS AND 3 ORS. — Bombay High Court (2013-05-08)
SALITHO ORES PVT. LTD. AND 2 ORS. v. THE CAPTAIN OF PORTS AND 3 ORS. — Bombay High Court (2013-05-08)
MR. HARISH MELWANI AND ANR., v. UNION OF INDIA, BY THE SECRETARY AND 3 ORS., — Bombay High Court (2013-05-08)
M/S BANDEKAR BROTHERS PVT. LTD., AND ANR., v. UNION OF INDIA BY THE SECRETARY, MINISTRY OF MINES, AND 3 ORS., — Bombay High Court (2013-05-08)
M/S SOVA, REP. HEREIN BY ITS PARTNERS v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2013-05-08)
M/S. LITHOFERRO AND ANR., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2013-05-08)
SALITHO ORES PVT. LTD. AND 2 ORS. v. THE CAPTAIN OF PORTS AND 3 ORS. — Bombay High Court (2013-05-08)
THE DY. SUPERINTENDENT OF POLICE, CID, CRIME BRANCH v. KASHINATH JAIRAM SHETYE AND ANR., — Bombay High Court (2013-03-07)
M/S D.B. BANDODKAR AND SONS PVT. LTD., v. THE ASST. COMMISSIONER OF INCOME -TAX, AND ANR., — Bombay High Court (2013-03-07)