V.M. KANADE, . . SHALINI PHANSALKAR-JOSHI

237 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• MRS. SUCHETA GANESH PHUTANE v. MR. GANESH VIJAYKUMAR PHUTANE — Bombay High Court (2017-08-11)
• MR. SUMANGAL GOVIND DHEPE v. SMT. ANITA SUMANGAL DHEPE — Bombay High Court (2016-03-02)
• FORBES AND COMPANY LIMITED (EARLIER KNOWN AS FORBES GOKAK LTD.) v. VISHWANATH NAMDEO PATIL AND 6 OTHERS — Bombay High Court (2015-12-22)
• GRAND VIEW ESTATES PVT LTD v. VISHWANATH NAMDEO PATIL AND 6 ORS — Bombay High Court (2015-12-22)
• MR. SUMANGAL GOVIND DHEPE v. SMT. ANITA SUMANGAL DHEPE — Bombay High Court (2015-12-05)
• MRS. UJWALA MAHESH JADHAV v. MR. MAHESH WAMANRAO JADHAV AND ANR. — Bombay High Court (2015-12-05)
• 3I INFOTECH TUSTEESHIP SERVICES LIMITED v. UNITED BREWERIES (HOLDING) LIMITED — Bombay High Court (2015-12-03)
• ICICI BANK LTD. v. UNITED BREWERIES (HOLDINGS) LTD. AND 3 OTHERS — Bombay High Court (2015-12-03)
• TWILIGHT LITAKA PHARMA LTD. v. STATE BANK OF HYDERABAD — Bombay High Court (2015-11-23)
• PUSHPABEN VISHWAMBARLAL KHETAN AND 5 ORS. v. HEENA NARNDRA PATEL AND 2 ORS. — Bombay High Court (2015-11-23)