LexV.M. KANADE, . R.P. SONDURBALDOTA
114 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 114 |
Disposal nature
| Disposed Off | 55 |
| DISPOSED OFF | 20 |
| Dismissed | 10 |
| Allowed To be withdrawn | 9 |
| Allowed | 9 |
| Compromised/Consent Terms | 4 |
| (unspecified) | 4 |
| REMANDED BACK | 1 |
Recent judgments
- SHRI. SHASHIBHUSHAN MARUTI HOLE v. PUNE MUNICIPAL CORPORATION AND ORS — Bombay High Court (2015-10-20)
- RAKESH RAI v. M/S. NATIONAL AVIATION CO. OF INDIA LTD. and ANR. — Bombay High Court (2015-10-20)
- ABIS CONSTRUCTIONS v. MAZAHAR HUSSEIN AND ANR. — Bombay High Court (2014-06-27)
- ABIS CONSTRUCTIONS v. MAZAHAR HUSSEIN AND ANR. — Bombay High Court (2014-06-27)
- KALPANA BHARAT RUPAREL v. BHARAT RATANSHI RUPAREL — Bombay High Court (2013-11-22)
- SHIREEN DUBASH v. AIR INDIA LTD. — Bombay High Court (2013-08-30)
- RAKESH RAI v. M/S. NATIONAL AVIATION CO. OF INDIA LTD. and ANR. — Bombay High Court (2013-07-08)
- MR.KUSHMENDRA R. SHARMA v. MRS.REKHA KUSHMENDRA SHARMA — Bombay High Court (2013-06-20)
- SWATI VIABHAV SANGHAVI v. VAIBHAV SWARUPCHAND SANGHAVI — Bombay High Court (2013-06-20)
- YOJANA BHAVESH GOHIL,(MS. YOJANA BABULAL GUPTA). v. BHAVESH DINESH GOHIL. — Bombay High Court (2013-06-20)