V.M. KANADE, P.D. KODE

1,239 recorded High Court judgment(s) · 2012–2016

Courts

Bombay High Court

1239

OTHERS DISPOSED OFF	801
(unspecified)	121
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	118
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	35
Disposed Off	30
OTHER DISPOSED OFF	25
Allowed	14
Dismissed	10

KHAIRUNISSA AKBAR SHAIKH v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-03-21)
J.M. MHATRE INFRA PRIVATE LIMITED v. UNION OF INDIA,MINISTRY OF DEFENCE THROUGH ITS SECRETARY,NEW DELHI — Bombay High Court (2014-12-08)
JASMINE K. GANDHI v. THE STATE OF MAHARASTRA AND ANR — Bombay High Court (2014-10-14)
RADHYESHAM SRINATH MISHRA v. MAHARASHTRA HOUSING AND AREA DEVELOPMENT BOARD AND 5 ORS. — Bombay High Court (2014-10-14)
JASLIN KAUR W/D PAWANDEE CHADDA AND ORS. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2014-10-14)
MAHESH ARJUN DUMBRE AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-10-14)
CYRUS KEKI BALSARA AND ORS v. JASMINE K. GANDHI AND ORS — Bombay High Court (2014-10-14)
SATBIR SINGH CHADHA AND ANR. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2014-10-14)
KOHINOOR TARPAULINE INDUSTRIES, THROUGH PROP. CHUNILAL HINDUJI OSWAL AND ANR v. STATE BANK OF INDIA AND ORS — Bombay High Court (2014-10-14)
SATBIR SINGH CHADHA v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2014-10-14)