V.M. KANADE, . NUTAN D. SARDESSAI

225 recorded High Court judgment(s) · 2016–2016

Courts

Bombay High Court

225

OTHERS DISPOSED OFF	139
Disposed Off	42
(unspecified)	25
Allowed To be withdrawn	10
Allowed	5
RULE ABSOLUTE	2
DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE	1
Dismissed	1

MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE v. CITY AND INDUTRIAL DEVELOPMENT CORPORATION AND ORS — Bombay High Court (2016-12-22)
VAZID MEHABOOB SHAIKH AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)
SANDEEP O. GOSWAMI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)
PETER SONIYA D'SOUZA v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)
THE GREAT GOLDEN CIRCUS THROUGH ITS MANAGER v. DR. D.N. SINGH MEMBER SECRETARY CENTRAL ZOO AUTHORITY AND ORS. — Bombay High Court (2016-12-22)
DHANAJI DINKAR PISAL THROUGH POA NITIN D. PISAL AND ANR. v. THE BLOCK DEVELOPMENT OFFICER AND ORS. — Bombay High Court (2016-12-22)
SHRI VISHWAS DAVID VALVI v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2016-12-22)
DHANANJAY RAMCHANDRA PHATAK v. VIKAS SAHEBRAO PATIL AND ORS — Bombay High Court (2016-12-22)
M/S. MAHESHWARI AGRO PRODUCTS, THROUGH ITS PARTNER MR. GIRISH BIHARILA BHUTADA v. THE DIRECTORATE OF PRIMARY EDUCATION MAHARASHTRA STATE AND ORS. — Bombay High Court (2016-12-22)
WASIM AHMED SHABBIR ANSARI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)