LexV. M. KANADE
125 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 125 |
Disposal nature
| Disposed of | 20 |
| Allowed | 20 |
| Dismissed | 20 |
| Granted | 18 |
| Petition made absolute | 9 |
| Partly allowed | 8 |
| Withdrawn | 8 |
| Bail Granted | 6 |
Recent judgments
- SHRI NARAYAN RAM SHET SHIRODKAR, PONDA-GOA. v. DR. RAJIV FONDU GUDE, BOMBAY. — Bombay High Court (2013-05-06)
- GOLFERA FOODS (INDIA) PRIVATE LIMITED v. ASHA NATH SALES PRIVATE LIMITED — Bombay High Court (2013-03-07)
- SMT. MANIKABAI ANANT KAMAT (EXPIRED) THROUGH DULY CONSTITUTED ATTORNEY AND 8 ORS., v. SMT. NALINI VYANKTESH SABNIS AND 3 ORS., — Bombay High Court (2013-03-07)
- SIOLIM HOTELS PRIVATE LIMITED v. 1 — Bombay High Court (2013-03-07)
- SHRI ROQUE FREDRICK LADINHO COLLASSO AND 3 ORS., v. CAMILO ANTONIO AQUAVIVA SEBASTIAO ROBERO AQUINO JOSE EUCIDES DE FIGUEIREDO E MELO(EXPIRED) AND ORS. — Bombay High Court (2013-03-07)
- SHRI ANANT KAVLEKAR AND OTERS v. MRS. MILAN DANTIE ALIAS ANITA DANTIE AND OTHERS — Bombay High Court (2013-03-07)
- LUSITANIA TRADING COMPANY PRIVATE LIMITED v. 1 — Bombay High Court (2013-03-07)
- SMT. MAUREEN DE SEQUEIRA AND 3 ORS., v. AGENCIA E SEQUEIRA AND ORS., — Bombay High Court (2013-02-22)
- SMT. MAUREEN DE SEQUEIRA AND 3 ORS., v. AGENCIA E SEQUEIRA AND ORS., — Bombay High Court (2013-02-22)
- RAMA CRISNA FOLO DESSAI AND ORS., v. BOIRO ZOUNLO GAUCAR(EXPIRED) THROUGH L.RS. — Bombay High Court (2013-02-22)