LexV.M. KANADE, D.K. DESHMUKH
916 recorded High Court judgment(s) · 2005–2009
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 916 |
Disposal nature
| Disposed Off | 331 |
| Rejected | 271 |
| Rule Made Absolute | 108 |
| Dismissed | 65 |
| Allowed To be withdrawn | 55 |
| Rule Discharged | 27 |
| Allowed | 23 |
| Granted | 17 |
Recent judgments
- BABURAO DEVEHANDRA PATIL D.H. SHANTABAI BABURAO PATIL AND OTHRS v. RAMCHANDRA SHANKAR PATIL — Bombay High Court (2009-06-19)
- DEEPA @ DEEPALI DILIP GAWAS AND OTHRS v. THE NATIONAL INSURANCE CO. LTD. — Bombay High Court (2009-06-19)
- M/S. S. V. DRILLERS v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-06-19)
- DEEPA @ DEEPALI DILIP GAWAS AND OTHRS v. THE NATIONAL INSURANCE CO. LTD. — Bombay High Court (2009-06-19)
- S. V. CHINDHADE v. THE CHIEF SECRETARY - GOVERNMENT OFMAHARASHTRA AND ORS. — Bombay High Court (2008-10-18)
- MR. SARANG SATISH ATHAVALE v. 1. MR. SHIRMANT DHANARAJI SAKALCHAND OSWAL AND ANR. — Bombay High Court (2008-10-18)
- ANNAPURNA RAJENDRA BAHIRAME v. RAJENDRA SUKHADEV BAHIRAME — Bombay High Court (2008-07-23)
- THE TATA POWER COMPANY LTD. and ANR. v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2008-04-21)
- MAHRATTA CHAMBER OF COMMERCE, INDUSTRIES andAGR.andORS v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2008-04-15)
- STANLEY PARKAR JONES v. BANSRAJ LALTAPRASAD MISHRA — Bombay High Court (2008-04-15)