LexV.M. KANADE, D.G. DESHPANDE
115 recorded High Court judgment(s) · 2005–2006
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 115 |
Disposal nature
| OTHERS DISPOSED OFF | 68 |
| APPEAL DISMISSED/CONFIRMED | 14 |
| DELAY CONDONATED/REJECTED. | 10 |
| PARTLY ALLOWED PARTLY DISMISSED | 10 |
| APPEAL ALLOWED/REVERSED | 9 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 2 |
| RULE DISCHARGED | 1 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
Recent judgments
- MR. SURENDRA GYANCHAND CHAWLA . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2006-07-12)
- SANTOSH HINDURAO PAWAR AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-05-04)
- KISHORE VITTHAL MORE v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-04-26)
- RAM CHANDU KALE and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-04-20)
- RAM CHANDU KALE and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-04-20)
- SOMNATH SATYANARAYAN TIWARI and ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-03-23)
- PANDURANG NANA PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-02-21)
- PANDURANG NANA PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-02-21)
- DURGAYYA SHANTAYYA FISKE v. THE STATE OF MAHARASHTRA — Bombay High Court (2005-12-22)
- RAHUL BHIMRAO KATARE and 02 ORS . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2005-12-22)