V.M. KANADE, A.M. BADAR

30 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• shr harish m. sariya v. ajanta india ltd and anr — Bombay High Court (2017-06-21)
• ANGELA REBELLO v. MAZEN MILES FRANCIS and ORS — Bombay High Court (2017-06-21)
• THE JAMMU AND KASHMIR BANK LIMITED v. SMT. ASHA BHAN AND ORS. — Bombay High Court (2017-06-21)
• TWIN TOWERS CO-OP. HSG. SOC. LTD. v. BRIHANMUMBAI MAHANGARPALIKA AND ANR. — Bombay High Court (2017-06-20)
• 1.DIETRICH ENGINEERING CONSULTANT HOLDINGS. SWITZERLAND. AND ANOTHERS. v. 1. SCHIST INDIA THANE AND OTHERS.. — Bombay High Court (2017-06-19)
• KALBE HASAN ABBAS v. THE ASSISTANT COMMISSIONER, MUNICIPAL CORPORATION GREATER MUMBAI AND 2 ANR. — Bombay High Court (2017-06-19)
• BEST MEDIA ASSOCIATES (INDIA ) PVT. LTD. v. REED ELSEVIER PROPERTIES INC. AND ANR. — Bombay High Court (2017-06-19)
• THE VEERSHAIVA CO-OPERATIVE BANK LTD. AND ANR. v. THE RESERVE BANK OF INDIA AND ORS. MANOHAR M KORI AND 4 OTHERS APPLICANT — Bombay High Court (2017-06-14)
• HINDUSTAN ORGANIC CHEMICALS LTD. v. HINDUSTAN ORGANIC CHEMICALS LTD. EMPLOYEES UNION. — Bombay High Court (2017-06-14)
• citibank n.a. v. hetero international and 2 ors. — Bombay High Court (2017-06-14)