V.M. JAIN

25 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• DYAL SINGH v. RUKMI DEVI — Himachal Pradesh High Court (2006-01-10)
• PRABHI DEVI v. RAJESH KUMAR — Himachal Pradesh High Court (2006-01-10)
• PREM SINGH v. GOBINDU — Himachal Pradesh High Court (2006-01-09)
• DESH RAJ v. JAGDISH CHAND — Himachal Pradesh High Court (2006-01-06)
• MAGJI RAM v. PIAR CHAND — Himachal Pradesh High Court (2006-01-03)
• JEEVAN SOOD v. VIJAY KUMAR — Himachal Pradesh High Court (2006-01-03)
• GULSHAN KUMAR v. CHANCHALA DEVI — Himachal Pradesh High Court (2006-01-03)
• JEET SINGH v. VINOD KUMARI — Himachal Pradesh High Court (2005-12-29)
• DESH RAJ v. KAMLESH KUMARI — Himachal Pradesh High Court (2005-12-29)
• SANT RAM v. MANSA RAM — Himachal Pradesh High Court (2005-12-28)