LexV.M. DESHPANDE, SANDIPKUMAR C. MORE
66 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 66 |
Disposal nature
| DISPOSED OFF | 31 |
| APPLICATION ALLOWED | 25 |
| Withdrawn | 6 |
| DISMISSED | 4 |
Recent judgments
- ANIL SINAPPA PHULMALI v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-22)
- PRAVIN BABASAHEB DARWADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-04-22)
- SHUBHAM SHYAM KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-22)
- ROHIT RAMESH KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-22)
- SAMPAT NANASAHEB BORNARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-04-21)
- SHAIKH ASHFAQ ABDUL GAFOOR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-04-21)
- BOBDYA @ GOLYA @ LAKHAN DEELIP MARATHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-21)
- ANIL DATTARAO TALEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-21)
- SACHIN BALASO KHADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-04-21)
- WALMIK PUNJARAM PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-04-21)