V.M. DESHPANDE, R.M. BORDE

103 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• BHIMDEO MANAJI PARKHE v. BOARD OF TRUSTEES OF THE PORT OF MUMBAI AND 3 ORS. — Bombay High Court (2018-08-03)
• RAMCHANDRA SHANTAPPA KURE v. THE PRINCIPAL, SAMBHAJIRAO SHINDE PRASHALA HANDICAP UNIT (SECONDARY) AND ORS. — Bombay High Court (2018-08-03)
• SHRI. APPA BHIMRAO POL v. SHRI. ARVIND SAHEBRAO BURUNGALE AND ANR. — Bombay High Court (2018-08-03)
• DILIP ANANDRAO PAWAR AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, DEPT. OF HIGHER AND TECHNICAL EDU. AND ORS. — Bombay High Court (2018-08-03)
• SHRI. APPA BHIMRAO POL v. SHRI. ARVIND SAHEBRAO BURUNGALE AND ANR. — Bombay High Court (2018-08-03)
• RAMCHANDRA SHANTAPPA KURE v. THE PRINCIPAL, SAMBHAJIRAO SHINDE PRASHALA HANDICAP UNIT (SECONDARY) AND ORS. — Bombay High Court (2018-08-03)
• MR. PARASRAM JAYWANT SHINDE v. THE UNION OF INDIA AND ORS. — Bombay High Court (2018-08-03)
• BHIMRAO RAMA RANDWE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-08-02)
• BHIMRAO RAMA RANDWE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-08-02)
• M/S. STERLING CHEMICALS and ALCHOL LIMITED v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-08-02)