LexV.M. DESHPANDE, G. A. SANAP
77 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 77 |
Disposal nature
| DISPOSED OFF AS A WITHDRAWN | 20 |
| ALLOWED | 16 |
| DISPOSED OFF | 16 |
| REJECTED | 9 |
| DISMISSED | 8 |
| DISMISSED AS WITHDRAWN | 7 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MOHD. KUTUBUDDIN KAMRUDDIN ANSARI(IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O., P.S. JARIPATKA — Bombay High Court (2022-04-12)
- SHRI RUPESH RAMESH PADOLE v. STATE OF MAH. THR. P.SO. P.S TUMSAR — Bombay High Court (2022-02-26)
- SANDHYA MILIND UMARE AND 3 OTHERS v. STATE OF MAH. THR. PSO PS UMRED TAH.UMRED DIST.NAGPUR — Bombay High Court (2022-02-26)
- VIPUL S/O VIJAY TELGOTE v. THE STATE OF MHA. THR. PSO PS RAMDASPETH AKOLA — Bombay High Court (2022-02-26)
- SUMIT RATNAKAR BUTE AND 5 OTHERS v. STATE OF MAH. THR. PSO PS RAJAPETH DIST.AMRAVATI TAH. AND DIST.AMRAVATI AND ANOTHER — Bombay High Court (2022-01-21)
- PRAKASH S/O UDHAVDAS RAWLANI AND ANOTHER v. STATE OF MAH. THR. PSO PS GADGE NAGAR AMRAVATI AND ANOTHER — Bombay High Court (2022-01-21)
- DEVIDASRAO S/O KHAJINRAO JADHAV AND ANOTHER v. STATE OF MAH. THR. PSO PS ASEGAON PURNA TQ.CHANDUR BAZAR DIST.AMRAVATI AND ANOTHER — Bombay High Court (2022-01-21)
- NILESH S/O HASMUKHLAL RAJA v. STATE OF MAH. THR. PSO PS GADGE NAGAR, AMRAVATI AND ANOTHER — Bombay High Court (2022-01-21)
- BHUJANGRAO GANPAT KADAM AND 4 OTHERS v. THE STATE OF MAH. THR. PSO, PS, UMARKHED, TAH. UMARKHED, DIST. YAVATMAL. AND ANOTHER — Bombay High Court (2022-01-21)
- GAJANAN S/O WASUDEORAO PATHODE AND 2 OTHERS v. STATE OF MHA. THR. PSO PS NAGBHID TQ.NAGBHID DIST.CHADNRAPUR AND ANOTEHR — Bombay High Court (2022-01-20)