V.M. DESHPANDE, ANIL S. KILOR

135 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• UJWAL TUKARAM KOSE and OTHR. v. THE STATE OF MAHARASHTRA THR. P.S.O., P.S. BHIWAPUR and OTHR. — Bombay High Court (2021-01-09)
• SUNIL S/O NAMDEO NAITAM v. STATE OF MAH., THR. ITS SECRETARY DEPARTMENT OF HOME , MANTRALAYA MUMBAI AND 2 OTHERS — Bombay High Court (2021-01-09)
• SAHER AALAM KHA MUSHIR AALAM KHA v. STATE OF MAH., THR. ITS SECRETARY DEPARTMENT OF HOME , MANTRALAYA MUMBAI AND 3 OTHERS — Bombay High Court (2021-01-09)
• BABLU ALIAS MAHESH AMBADAS RAUT AND 2 OTHERS v. STATE OF MAH., THR. SUPERINTENDENT OF POLICE, WARDHA AND ANOTHER — Bombay High Court (2021-01-09)
• PRAVIN S/O. VASANT TAYADE v. STATE OF MAHARASHTRA THR. P.S.O. INCHARGE POLICE STATION GADGE NAGAR AMRAVATI AND ANOTHER — Bombay High Court (2021-01-07)
• TUSHAR S/O VILAS PANCHBHAI and 3 OTHERS v. STATE OF MAH. THR. PSO LAKADGANJ, NAGPUR and ANOTHER — Bombay High Court (2021-01-07)
• DEEPAK S/O. GAJANANAPPA PIMPALKAR (HUSBAND) AND OTHERS v. THE STATE OF MAHARASHTRA THR. P.S. TELHARA DIST. AKOLA AND ANOTHER — Bombay High Court (2021-01-07)
• DAYANAND S/O. KISANRAO GAIKWAD v. STATE OF MAHARASHTRA THR. P.S.O. CIVIL LINES, AKOLA AND ANOTHER — Bombay High Court (2021-01-07)
• BHASKAR RAMESH MISTRI (NIRATHKAR) and OTHR. v. STATE OF MAHARASHTRA THR. P.S. GADGENAGAR, AMRAVATI and OTHR. — Bombay High Court (2021-01-07)
• SANJAY GUNVANTRAO DESHMUKH v. STATE OF MAHARASHTRA THR. P.S.O. SHEGAON, — Bombay High Court (2021-01-07)