V.M. DESHPANDE, AMIT B. BORKAR
787 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 787 |
Disposal nature
| DISPOSED OFF AS A WITHDRAWN | 174 |
| DISPOSED OFF | 158 |
| ALLOWED | 142 |
| DISMISSED AS WITHDRAWN | 100 |
| DISMISSED | 73 |
| RULE ABSOLUTE | 69 |
| REJECTED | 51 |
| PARTLY ALLOWED | 7 |
Recent judgments
- INDRAJIT S/O SHANKAR GOYAR AND 6 OTHERS v. STATE OF MAH., THR. PSO PS DABKI ROAD DIST AKOLA AND ANOTHER — Bombay High Court (2022-05-04)
- SHAILENDRA S/O SHRIDHAR PENDAM AND 2 OTHERS v. STATE OF MAH. THR. PSO PS JARIPATKA NAGPUR AND ANOTHER — Bombay High Court (2022-05-04)
- ANIL KRUSHNAJI VANI v. THE STATE OF MAH. THR. PSO PS KALMESHWAR PS NAGPUR DIST.NAGPUR AND ANOTHER — Bombay High Court (2022-05-04)
- MRS. GAYATRI W/O GAUTAM FULZELE AND 2 OTHERS v. STAET OF MAH. THR. RANGE FOREST OFFICER HAVING HIS OFFICE AT PORLA TQ. AND DIST.GADCHIROLI 1 — Bombay High Court (2022-05-04)
- SHRI KESHAVRAO S/O. TULSHIRAM BANGADKAR v. COMMISSIONER OF POLICE, NAGPUR CIVIL LINES, NAGPUR and OTHR. — Bombay High Court (2022-05-04)
- PRADIP S/O AJABRAO MAHALLE v. THE STATE OF MAHARASHTRA, THR. PSO, NANDANVAN PETH PS, AMRAVATI AND ANOTHER — Bombay High Court (2022-05-04)
- SHUBHANGI W/O ANIRUDDHA CHAKINARPAWAR v. STATE OF MAH. THR. THE. DIG OF PRISON CENTRAL PRISON EASTERN REGION NAGPUR AND 2 — Bombay High Court (2022-05-04)
- SANJAY NANDKISHORE JAISWAL AND 3 OTHERS v. STATE OF MAH. THR. PSO PS WADGAON ROAD YAVATMAL TQ. AND DIST.YAVATMAL AND ANOTHER — Bombay High Court (2022-05-02)
- ASHOK S/O PRABHUJI PAIKINE v. THE STATE OF MAH. THR. PSO PS MAHAGAON TAH.MAHAGAON DIST.YAVATMAL AND ANOTHER — Bombay High Court (2022-05-02)
- KAILASH @ MAHESH S/O ASHOK PANCHAL v. STATE OF MAH. THR. DIG OF PRISONS NAGPUR (E) REGION NAGPUR DIVISION NAGPUR AND ANOTHER — Bombay High Court (2022-05-02)
Lex