V.M. DESHPANDE

28 recorded High Court judgment(s) · 2019–2021

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Courts

Bombay High Court

Disposal nature

Disposed off/Dismissed for default	12
Disposed-Off	9
DISMISSED	4
DISPOSED OFF AS A WITHDRAWN	2
DISPOSED OFF	1

Recent judgments

MAHADEO BALARAM WAGHMARE v. BANK OF INDIA, THROUGH ITS CHIEF MANAGER, BHANDARA AND OTHERS — Bombay High Court (2021-07-27)
SARIKA SUBHASHSINGH CHAUHAN v. THE STATE OF MAHARASHTRA, THR. SECRETARY DEPARTMENT OF EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2021-07-27)
SUMEDH S/O MOTIRAM SHINDE v. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER, CHANDRAPUR — Bombay High Court (2021-07-27)
DHAWAL S/O KISHOR MARATHE MINOR, THROUGH HIS NATURAL GUARDIAN /FATHER KISHOR S/O CHANDRASEN MARATHE v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HIGHER AND TECHNICAL EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2021-07-27)
SHRI DHIRAJ S/O BHIMRAO WASUKAR AND OTHERS v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF COOPERATION, MUMBAI AND 4 OTHERS — Bombay High Court (2021-07-27)
DR. SACHIN S/O SAHEBRAO ZENDE v. JOINT DIRECTOR , HIGHER EDUCATION, AMRAVATI AND OTHERS — Bombay High Court (2021-07-27)
REENA PRATAPSINGH THAKUR v. THE STATE OF MAHARASHTRA, THR. SECRETARY DEPARTMENT OF EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2021-07-27)
WAMAN TULSIRAM WANJARI v. BANK OF INDIA, THROUGH ITS CHIEF MANAGER, BHANDARA AND OTHERS — Bombay High Court (2021-07-27)
MADHUKAR S/O DATTATREYA CHEPE v. STATE OF MAHARASHTRA, DEPARTMENT OF EDUCATION (SECONDARY) THR. PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2021-07-22)
ADV. SHREEKANT VINAYAKRAO MEHSHRE v. GOVERNMENT OF INDIA, MINISTRY OF LAW AND JUSTICE THR. DEPARTMENT OF LEGAL AFFAIRS, NEW DELHI — Bombay High Court (2021-07-22)