V.M. DESHPANDE

7,882 recorded High Court judgment(s) · 2013–2022

Courts

Bombay High Court

7882

DISPOSED OFF	2819
ALLOWED	1164
OTHERS DISPOSED OFF	667
DISMISSED	629
REJECTED	428
Admitted/Allwd/Granted/Rule Absolute	387
(unspecified)	248
C.A. Disposed off	230

RAJVILAS @ VILAS S/O GOMAJI MOON v. STATE OF MAH. THR. PSO SAWANGI (MEGHE) DIST.WARDHA AND ANOTHER — Bombay High Court (2022-04-29)
THE ORIENTAL INSURANCE CO. LTD., AMRAVATI THR. T.P. HUB INCHARGE, NAGPUR v. SAVITA WD/O MANOJ VAIDYA AND OTHERS — Bombay High Court (2022-03-17)
ANKUSH S/O RAMESH KUMRE v. THE STATE OF MAHARASHTRA, THR. PSO, POLICE STATION DHANORA, TAH. DHANORA, DIST. GADCHIROLI — Bombay High Court (2022-03-17)
RELIANCE GENERAL INSURANCE CO. LTD. NAGPUR THROUGH ITS MANAGER v. ANITABAI W/O DHANRAJ CHAMLATE AND OTHERS — Bombay High Court (2021-12-23)
SHRI RAMESH NAMDEO KHANDADE v. SHRI RAJU DEONATH PARWE AND ANOTHER — Bombay High Court (2021-12-22)
SHRI SHIVAJI S/O DAULATRAO SONSARE v. RAJU S/O DEVNATH PARWE AND ANOTHER — Bombay High Court (2021-12-22)
SHRI SHIVAJI S/O DAULATRAO SONSARE v. RAJU S/O DEVNATH PARWE AND ANOTHER — Bombay High Court (2021-12-22)
SHRI RAMESH NAMDEO KHANDADE v. SHRI RAJU DEONATH PARWE AND ANOTHER — Bombay High Court (2021-12-22)
NATIONAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, SADAR, NAGPUR v. BEBI WD/O GOPAL CHAPLE AND OTHERS — Bombay High Court (2021-12-22)
V.I.D.C. THR. EXECUTIVE ENGINEER, LOWER WARDHA CANAL DIVISION, WARDHA AND ANOTHER v. NATTHUJI JHINGUJI MARGHADE (SINCE DEAD) THR. LRS. RAMESH NATTHUJI MARGHADE AND OTHERS — Bombay High Court (2021-12-22)