LexV. LAKSHMINARAYANAN
77 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 77 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 24 |
| DISPOSED OF | 16 |
| WITHDRAWN DISMISSED | 16 |
| DISMISSED | 14 |
| CLOSED | 3 |
| ALLOWED | 2 |
| DISMISSED WITH COST | 1 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- Banumathi A v. The Authorized Officer — Madras High Court (2025-02-14)
- M/s.Paragon Industries v. The Authorised Officer — Madras High Court (2025-02-14)
- P.Syed Ahamed Kabir v. The Authorised Officer — Madras High Court (2025-02-14)
- Ramesh .M v. The District Collector — Madras High Court (2025-02-14)
- Gopalakrishnan. G v. The Authorized Signatory Officer — Madras High Court (2025-02-14)
- Raj v. The District Collector — Madras High Court (2025-02-14)
- Rajarajan v. The Regional Manager — Madras High Court (2025-02-14)
- Indian Bank v. BE Gorgeous — Madras High Court (2025-02-14)
- S.SIVARAMAN v. THE DIRECTOR — Madras High Court (2025-02-14)
- Sheik Dawood Mohamed Kasim v. Punjap National Bank — Madras High Court (2025-02-14)