LexV. LAKSHMINARAYANAN
6,642 recorded High Court judgment(s) · 2014–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 6642 |
Disposal nature
| DISMISSED | 1902 |
| ALLOWED | 1391 |
| ORDERED | 1302 |
| DISPOSED OF | 689 |
| WITHDRAWN DISMISSED | 483 |
| GRANTED | 188 |
| CLOSED | 152 |
| DISMISSED AS INFRUCTUOUS | 149 |
Recent judgments
- Narayanan v. Packiyam (Died) Nagalakshmi (Died) — Madras High Court (2026-06-03)
- Thangaraj v. Chandran, — Madras High Court (2026-06-03)
- A.Vishnuvarthan v. Thankalekshmi — Madras High Court (2026-06-03)
- M.A.Anandakumar v. K.K.Sakunthala (died) 1. K.K. Indira — Madras High Court (2026-06-02)
- M.Jeya Krishnan v. Balaji, — Madras High Court (2026-06-01)
- Vasanthi v. The Appellate Authority — Madras High Court (2026-06-01)
- Sumathi v. S.Arumugam — Madras High Court (2026-06-01)
- Vishalakshi v. Kannan — Madras High Court (2026-06-01)
- 1.P.M.Mohammed (Died), 2.P.M.Syed Masood, v. O.M.A.Uthman Maideen, — Madras High Court (2026-06-01)
- P.Krishnammal (Died) 1.P.jeyachandran, v. R.K.Hari Anandan — Madras High Court (2026-06-01)