LexV. LAKSHMINARAYANAN
1,626 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1626 |
Disposal nature
| ORDERED | 463 |
| DISPOSED OF | 441 |
| DISMISSED | 233 |
| CLOSED | 170 |
| ALLOWED | 127 |
| WITHDRAWN DISMISSED | 101 |
| DISMISSED AS INFRUCTUOUS | 19 |
| PARTLY ALLOWED | 11 |
Recent judgments
- N.Oveyam Ranjan, v. C.Arasu, — Madras High Court (2026-05-29)
- Rajesh U v. Harsha Sathasivom — Madras High Court (2026-05-29)
- V.Gurusamy v. C.Mahendran — Madras High Court (2026-05-29)
- Aarthi Ravi v. Mohan Ravi and another — Madras High Court (2026-05-29)
- 11 Media v. Mookambika Complex Maintenance Association — Madras High Court (2026-05-29)
- B.Halil Basha v. Jeenath — Madras High Court (2026-05-27)
- J.Hari Babu v. Somya Preeti Jena — Madras High Court (2026-05-27)
- Prasanna Sankaranarayanan, v. Dhivya Shashidar — Madras High Court (2026-05-27)
- Khadhar Beevi and Another v. A.Aashifa Begum — Madras High Court (2026-05-27)
- Navaneeth Madhavan v. J.Nandhini — Madras High Court (2026-05-27)